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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2)(d) in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965

(d)unless it is clearly and precisely expressed and raises substantially only one definite issue; or