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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(1)In so far as the determination of sufficiency of all aspects of the structural design, building services, plumbing, fire protection, construction practices and safety are concerned the specifications, standards and code of practice recommended in the National Building Code of India, 1970, shall be fully conformed to and any breach thereof shall be deemed to be a breach of the requirements under these rules.