Bombay High Court
Late Dattu Sakharam Barde Thr Lrs ... vs The Special Land Acquisition Officer ... on 30 March, 2021
Author: Anil S. Kilor
Bench: Anil S. Kilor
1 3216-2019-14--29-Group
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
14 FIRST APPEAL NO. 3216 OF 2019
WITH FA/3214/2019 WITH FA/3215/2019
RATILAL BARKU PENDHARKAR
VERSUS
THE EX. ENGINEER, MEDIUM PROJECT DIV. NO. 1 DHULE AND ANOTHER
AND
15 FIRST APPEAL NO. 2332 OF 2020
SUBHASH PANDHARINATH PATIL AND ANOTHER
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER (1) UPPAR TAPI PROJECT
(HATNOOR), JALGAON, AND ANOTHER
AND
16 FIRST APPEAL NO. 422 OF 2021
NANABHAU KHANDU KOLI
VERSUS
THE EXECUTIVE ENGINEER MEDIUM PROJECT DIVISION NO.1,
DHULE AND ANOTHER
AND
17 FIRST APPEAL NO. 423 OF 2021
SHAGUPTA SHAHIN MEER MUMTAZ ALI SAYYAD
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER MINOR IRRIGATIONWORKS,
JALGAON AND ANOTHER
AND
18 FIRST APPEAL NO. 424 OF 2021
LATE DATTU SAKHARAM BARDE THR LRS SHIVAJI DATTU BARDEAND ORS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER LAGHU PATBANDHARE VIBHAG
JALGAON, AND ANOTHER
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2 3216-2019-14--29-Group
AND
19 FIRST APPEAL NO. 425 OF 2021
KISHOR BHAGWAT PATIL AND OTHERS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, JALGAON - 1 U.T.P.H., JALGAON
AND ANOTHER
AND
20 FIRST APPEAL NO. 426 OF 2021
MADHUKAR SHALIGRAM PATIL
VERSUS
THE LAND ACQUISITION OFFICER, U.T.P.H, JALGAON AND ANOTHER
AND
21 FIRST APPEAL NO. 429 OF 2021
LILABAI YUVRAJ PATIL
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, LAGHU PATBANDHARE
VIBHAG, JALGAON AND ANOTHER
AND
22 FIRST APPEAL NO. 430 OF 2021
SUPADU PUNDALIK ROTE AND ORS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER LAGHU PATBANDHARE VIBHAG
JALGAON, AND ANOTHER
AND
23 FIRST APPEAL NO. 431 OF 2021
TUSHAR DIGAMBAR CHAUDHARI AND ORS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER-1 UPPAR TAPI PROJECT
HATNOOR, JALGAON AND ANOTHER
AND
24 FIRST APPEAL NO. 433 OF 2021
DWARKABAI BABURAO CHAUDHARI
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER,
U.T.P BHUSAWAL AND ANOTHER
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AND
25 FIRST APPEAL NO. 434 OF 2021
ASHOK KISAN BANKAR AND OTHERS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER LAGHU PATBANDHARE VIBHAG
JALGAON, AND ANOTHER
AND
26 FIRST APPEAL NO. 441 OF 2021
SHOKAT BADARODDIN
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER (3), U.T.P.H. JALGAON AND
ANOTHER
AND
27 FIRST APPEAL NO. 443 OF 2021
TRAMBAK SOMA KOLHE THR LRS ARJUN AND ANOTHER
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER -1, JALGAON
AND
28 FIRST APPEAL NO. 444 OF 2021
WITH FA/445/2021 WITH FA/446/2021
NIVRUTTI WAMAN KOLHE AND ORS
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER JALGAON AND ANOTHER
AND
29 FIRST APPEAL NO. 447 OF 2021
WITH FA/448/2021 WITH FA/449/2021 WITH FA/450/2021 WITH
FA/451/2021 WITH FA/452/2021
DNYANDEV TUKARAM PACHPANDE
VERSUS
THE SPECIAL LAND ACQUISITION OFFICER, JALGAON AND ANOTHER
...
Advocate for Appellant : Mr. Bhokarikar Madhav M
AGP for Respondent - State : Mr. S.S. Dande
...
CORAM : ANIL S. KILOR, J.
DATE : 30-03-2021
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ORDER :
1. Issue notice to the respondents returnable on 20-04-2021.
2. Shri Dande, learned AGP waives notice for respondent no. 1 - State.
3. Learned counsel for the appellant is permitted to serve respondent no. 2 - acquiring body by private mode of service in addition to regular mode of service.
4. In the meantime, call Record and Proceedings.
[ ANIL S. KILOR ] JUDGE arp/ ::: Uploaded on - 31/03/2021 ::: Downloaded on - 31/03/2021 22:32:33 :::