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Supreme Court - Daily Orders

Inder Raj Malhotra (Dead) By Lrs. vs Canara Bank on 17 January, 2014

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ITEM NO.201                   COURT NO.4            SECTION XIV


              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).12086/2007

(From the judgement and order    dated 01/02/2007       in    WP   No.1195/1990,LPA
No.47/2007 of The HIGH COURT OF DELHI AT N. DELHI)

INDER RAJ MALHOTRA (DEAD) BY LRS.                    Petitioner(s)

                   VERSUS

CANARA BANK & ANR.                                   Respondent(s)

(With prayer for interim relief and office report)
(FOR FINAL DISPOSAL)

Date: 17/01/2014    This Petition was called on for hearing today.

CORAM :
          HON’BLE DR. JUSTICE B.S. CHAUHAN
          HON’BLE MR. JUSTICE J. CHELAMESWAR


For Petitioner(s)           Mr. Mahabir Singh,Sr.Adv.
                            Mr. N.K. Vohra,Adv.
                            Mr. Rameshwar Prasad Goyal,Adv.

For Respondent(s)           Ms. Hetu Arora Sethi,Adv.
                            Mrs. Amrita Sharma,Adv.
                            Mr. Darpan K.M.,Adv.
                            Mr. Naveen R. Nath,Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R

Learned counsel for the petitioner seeks leave to withdraw the Special Leave Petition with liberty to approach the High Court by filing a review petition .

The Special Leave Petition is accordingly dismissed as withdrawn with the aforesaid liberty. We express no opinion on the merit of the case.

       (O.P. Sharma)                                  (M.S. Negi)
         Court Master                             Assistant Registrar