Supreme Court - Daily Orders
Inder Raj Malhotra (Dead) By Lrs. vs Canara Bank on 17 January, 2014
¼
ITEM NO.201 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).12086/2007
(From the judgement and order dated 01/02/2007 in WP No.1195/1990,LPA
No.47/2007 of The HIGH COURT OF DELHI AT N. DELHI)
INDER RAJ MALHOTRA (DEAD) BY LRS. Petitioner(s)
VERSUS
CANARA BANK & ANR. Respondent(s)
(With prayer for interim relief and office report)
(FOR FINAL DISPOSAL)
Date: 17/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
For Petitioner(s) Mr. Mahabir Singh,Sr.Adv.
Mr. N.K. Vohra,Adv.
Mr. Rameshwar Prasad Goyal,Adv.
For Respondent(s) Ms. Hetu Arora Sethi,Adv.
Mrs. Amrita Sharma,Adv.
Mr. Darpan K.M.,Adv.
Mr. Naveen R. Nath,Adv.
UPON hearing counsel the Court made the following
O R D E R
Learned counsel for the petitioner seeks leave to withdraw the Special Leave Petition with liberty to approach the High Court by filing a review petition .
The Special Leave Petition is accordingly dismissed as withdrawn with the aforesaid liberty. We express no opinion on the merit of the case.
(O.P. Sharma) (M.S. Negi)
Court Master Assistant Registrar