Punjab-Haryana High Court
M/S Talbros Forgings vs Union Of India And Ors on 18 March, 2013
Bench: Hemant Gupta, Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Date of decision: 18.3.2013
CWP No. 5746 of 2013
M/s Talbros Forgings ......Petitioner
vs.
Union of India and ors .....Respondents
CORAM: - HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MS. JUSTICE RITU BAHRI
Present: - M/s Sudhir Malhotra and Amandeep Singh Talwar,
Advocates for the petitioner.
.......
Learned counsel for the petitioner wishes to withdraw the present petition with liberty to avail such other remedies as are available to the petitioner according to law.
Dismissed as withdrawn with liberty aforesaid.
(HEMANT GUPTA) JUDGE (RITU BAHRI) 18.3.2013 JUDGE preeti