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Punjab-Haryana High Court

M/S Talbros Forgings vs Union Of India And Ors on 18 March, 2013

Bench: Hemant Gupta, Ritu Bahri

    IN THE HIGH COURT OF PUNJAB AND HARYANA
                 AT CHANDIGARH

                                      Date of decision: 18.3.2013
                                      CWP No. 5746 of 2013

M/s Talbros Forgings                            ......Petitioner

                                vs.
Union of India and ors                          .....Respondents

CORAM: - HON'BLE MR. JUSTICE HEMANT GUPTA
         HON'BLE MS. JUSTICE RITU BAHRI

Present: -   M/s Sudhir Malhotra and Amandeep Singh Talwar,
             Advocates for the petitioner.
             .......

Learned counsel for the petitioner wishes to withdraw the present petition with liberty to avail such other remedies as are available to the petitioner according to law.

Dismissed as withdrawn with liberty aforesaid.

(HEMANT GUPTA) JUDGE (RITU BAHRI) 18.3.2013 JUDGE preeti