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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(4) in Bihar Electricity Regulatory Commission (Conduct of Business) Regulations, 2005

(4)Where the last day for doing of any act including the filing of any Petition or reply falls on a day on which the office of the Commission is closed and by reason thereof, such act cannot be done on that day, it may be done on the next day on which the office is open.