Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 4 in Sabka Vishwas (Legacy Dispute Resolution) Scheme Rules, 2019 4. Auto acknowledgement. - On receipt of declaration, an auto acknowledgement bearing a unique reference number shall be generated by the system.
