Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(6) in The Companies (Appointment and Qualification of Directors) Rules, 2014 (6)The Director Identification Number so allotted under these rules is valid for the life-time of the applicant and shall not be allotted to any other person.
