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[Cites 0, Cited by 0] [Section 329(2)] [Section 329] [Entire Act]

Union of India - Subsection

Section 329(2)(e) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(e)When on conviction by the civil authority any of the naval penalties, other than forfeiture of pay and time and stoppage of leave, are awarded.