Section 1 in Rajasthan Monuments, Archaeological Sites and Antiquities Act, 1961
1. Short title, extent and commencement
(1)This Act may be called the Rajasthan Monuments, Archaeological Sites and Antiquities Act 1961.(2)It extends to the whole of the State of Rajasthan.(3)It shall come into force on such date as the State Government may by notification in the Official Gazette, appoint.
