Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttar Pradesh - Subsection Section 3(i) in The U.P. Boiler Rules, 1969 (i)Inspection of boilers during the tour month. - First day of the month, preceding the month, assigned in the tour programme given in Rule 13 for inspection of boilers in that particular district.
