Supreme Court - Daily Orders
Sabhanayagar Temple vs The State Of Tamil Nadu State Of Tamil ... on 15 October, 2019
Bench: N.V. Ramana, R. Subhash Reddy, B.R. Gavai
IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
WRIT PETITION(C)No.544 OF 2009
SABHANAYAGAR TEMPLE … PETITIONER
Versus
THE STATE OF TAMIL NADU & ANR. … RESPONDENTS
O R D E R
Counsel for the petitioner is directed to paginate the
paperbook in a proper way and put the papers in order otherwise the
matter shall stand dismissed on that ground alone without further
reference to the Court.
If the above direction is complied with, list the matter
after Diwali Vacation. It is made clear that no further adjournment
shall be granted under any circumstances.
.........................J.
(N.V.RAMANA)
........................J.
(R. SUBHASH REDDY)
........................J.
(B.R. GAVAI)
Signature Not Verified
Digitally signed by
NEW DELHI;
SATISH KUMAR YADAV
Date: 2019.10.16
17:27:12 IST
OCTOBER 15, 2019.
Reason:
ITEM NO.104 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).544/2009
SABHANAYAGAR TEMPLE Petitioner(s)
VERSUS
THE STATE OF TAMIL NADU & ANR. Respondent(s)
Date : 15-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. M.S. Vishu Sankar, Adv.
Mr. K. R. Sasiprabhu, AOR
For Respondent(s) Mr. Shekhar Naphade, Sr.Adv.
Mr. Jayanth Muth Raj, Sr.Adv.
Mr. Vinodh Kanna B., AOR
UPON hearing the counsel the Court made the following
O R D E R
Counsel for the petitioner is directed to paginate the paperbook in a proper way and put the papers in order otherwise the matter shall stand dismissed on that ground alone without further reference to the Court.
If the above direction is complied with, list the matter after Diwali Vacation. It is made clear that no further adjournment shall be granted under any circumstances.
(SATISH KUMAR YADAV) (PRADEEP KUMAR)
AR-CUM-PS BRANCH OFFICER
(Signed order is placed on the file)