Madras High Court
R.Seetha Lakshmi vs The District Collector on 19 September, 2024
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
W.P.No.13516 of 2020
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED : 19.09.2024
CORAM:
THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN
W.P.No.13516 of 2020
and W.M.P.No.16727 of 2020
R.Seetha Lakshmi ... Petitioner
Vs
1. The District Collector,
Office of the Collectorate of Vellore,
Patuvancheri, Vellore 603 202.
2. The Katpadi Panchayat Union,
Represented by its Special Officer,
Office of the Katpadi Panchayat Union,
Katpadi, Vellore District 637 007.
3. The Vandharathangal Panchayat Union,
Represented by its Special Officer,
Office of the Village Panchayat,
Katpadi Union, Katpadi,
at the office of the District Collectorate,
Sathuvanchari, Vellore 632 009. ... Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India,
praying for issuance of a Writ of Mandamus, forbearing the third respondent
from putting up construction in the layout Regularization No.62(R)/2018 in
Park No.2 situated in S.No.265/1, Vandharathangal Village, Katpadi Taluk,
Vellore District pending disposal of the representation of the petitioner dated
30.08.2020.
For Petitioner : Mr.M.Rajasekar
https://www.mhc.tn.gov.in/judis
Page 1 of 4
W.P.No.13516 of 2020
For Respondents : Mr.C.Kathiravan
Special Government Pleader
ORDER
This writ petition has been filed for direction forbearing the third respondent from putting up construction in the layout Regularization No.62(R)/2018 in Park No.2 situated in S.No.265/1, Vandharathangal Village, Katpadi Taluk, Vellore District pending disposal of the representation of the petitioner dated 30.08.2020.
2. Heard the learned counsel on either side and perused the materials available on record.
3. The apprehension of the petitioner is that the second and third respondents proposed to construct Micro-Composting Centre in the place which were earmarked for park as per the layout in S.No.265/1, Vandharathangal Village, Katpadi Taluk, Vellore District.
4. On instructions, the learned Special Government Pleader appearing for the respondents submitted that the respondents have dropped the proposal and there is no construction of Micro-Composting Centre in the subject property which was earmarked for park as per the layout. https://www.mhc.tn.gov.in/judis Page 2 of 4 W.P.No.13516 of 2020
5. Recording the above said submission, this writ petition is closed. Consequently, connected Miscellaneous petition is closed. There shall be no order as to costs.
19.09.2024 Internet: Yes Index : Yes/No Neutral Citation : Yes/No Speaking/Non Speaking order mn G.K.ILANTHIRAIYAN. J, mn https://www.mhc.tn.gov.in/judis Page 3 of 4 W.P.No.13516 of 2020 To
1. The District Collector, Office of the Collectorate of Vellore, Patuvancheri, Vellore 603 202.
2. The Special Officer, The Katpadi Panchayat Union, Office of the Katpadi Panchayat Union, Katpadi, Vellore District 637 007.
3. The Special Officer, The Vandharathangal Panchayat Union, Office of the Village Panchayat, Katpadi Union, Katpadi, at the office of the District Collectorate, Sathuvanchari, Vellore 632 009. W.P.No.13516 of 2020
19.09.2024 https://www.mhc.tn.gov.in/judis Page 4 of 4