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State of Tamilnadu - Section
Section 28 in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974
28. Furnishing of returns.
- The competent authorities to whom the returns, statistics and other information shall be furnished by the educational agency under section 40 of the Act shall be the following, namely. -| Schools | Competent Authority |
| (1) | (2) |
| (a) Pre-primary, Primary and Middle Schools. | Deputy Inspector of Schools. |
| (b) High Schools, Higher Secondary Schools andTeachers' Training Institutes. | District Educational Officer. |