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[Cites 0, Cited by 1] [Entire Act]

State of Tamilnadu - Section

Section 28 in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

28. Furnishing of returns.

- The competent authorities to whom the returns, statistics and other information shall be furnished by the educational agency under section 40 of the Act shall be the following, namely. -
Schools Competent Authority
(1) (2)
(a) Pre-primary, Primary and Middle Schools. Deputy Inspector of Schools.
(b) High Schools, Higher Secondary Schools andTeachers' Training Institutes. District Educational Officer.