Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Kerala - Subsection

Section 58(1)(b) in The Kerala General Sales Tax Act, 1963

(b)Transpose any entry by deleting it from the First Schedule or the Second schedule and inserting it in or adding it to the other Schedule.