Section 8(1) in The Warehousing Development and Regulatory Authority (Warehouse Accreditation) Regulations, 2011.
(1)It shall be the duty of the warehouseman and his employees to produce to the accreditation agency (or any examiners appointed by it) such books, accounts, records, reports and other documents in his custody, control or possession and furnish the statements and information relating to a warehouse within such time as the examiner may require.
