Section 5(1)(a) in Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004

[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

(a)The licensee shall make all filings for Annual Revenue Requirement (ARR) as per annual schedule, by November 30th of every year.

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