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NCT Delhi - Section

Section 90 in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

90. Examination of grain, prompt payment to be made.

- The medical Officer shall examine every delivery of grain brought to the jail and satisfy himself that it is of good quality before it is stored. There should be no delay between delivery and weighment, and payment should be made at once after approval by the Superintendent otherwise it cannot be expected that the most favourable terms will be obtained.