Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] Union of India - Subsection Section 30(2) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981 (2)During transfer the receiving vessel shall be checked to ensure that it is not being filled above its safe filling capacity or beyond its design pressure.
