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Patna High Court - Orders

Most. Jayanti Devi vs The State Of Bihar & Ors on 7 March, 2012

Author: Navaniti Prasad Singh

Bench: Navaniti Prasad Singh

Patna High Court MJC No.5203 of 2010 (5) dt.07-03-2012




                IN THE HIGH COURT OF JUDICATURE AT PATNA
                       Miscellaneous Jurisdiction Case No.5203 of 2010
            ======================================================
            Dr. Kanhaiya Jee Jha
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors.
                                                              .... .... Respondent/s
            ======================================================
                                             with
                        Miscellaneous Jurisdiction Case No.659 of 2011
            ======================================================
            Chandra Bhushan Pd. Singh
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors.
                                                              .... .... Respondent/s
            ======================================================
                                             with
                       Miscellaneous Jurisdiction Case No.1430 of 2011
            ======================================================
            Dr. Rajeshwar Singh
                                                               .... .... Petitioner/s
                                            Versus
            Dr. Arbind Kumar ,The Vice Cha
                                                              .... .... Respondent/s
            ======================================================
                                             with
                        Miscellaneous Jurisdiction Case No.384 of 2011
            ======================================================
            Ram Mohan Prasad Mehta
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors.
                                                              .... .... Respondent/s
            ======================================================
                                             with
                        Miscellaneous Jurisdiction Case No.521 of 2011
            ======================================================
            Prabhakar Mahto
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors.
                                                              .... .... Respondent/s
            ======================================================
                                             with
                        Miscellaneous Jurisdiction Case No.616 of 2011
            ======================================================
            Dr. Ram Naresh Chandra Singh
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors.
 Patna High Court MJC No.5203 of 2010 (5) dt.07-03-2012




                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.1734 of 2011
            ======================================================
            Anant Mohan Jha
                                                               .... .... Petitioner/s
                                            Versus
            The Bhupendra Narayan Mandal U
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.1820 of 2011
            ======================================================
            Dr. Renu Mowar & Ors
                                                               .... .... Petitioner/s
                                            Versus
            Dr. Arbind Kumar ,The Vice Cha
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.1822 of 2011
            ======================================================
            Smt. Pusplata Kumari
                                                               .... .... Petitioner/s
                                            Versus
            Dr. Arbind Kumar ,The Vice Cha
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2114 of 2011
            ======================================================
            Kanhaiya Kumar Verma & Ors
                                                               .... .... Petitioner/s
                                            Versus
            Dr. Arbind Kumar ,The Vice Cha
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2265 of 2011
            ======================================================
            Krishna Deo Pd. Singh
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2294 of 2011
            ======================================================
            Durga Sharan Singh & Ors
                                                               .... .... Petitioner/s
 Patna High Court MJC No.5203 of 2010 (5) dt.07-03-2012




                                                   Versus
            The State Of Bihar & Ors
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2295 of 2011
            ======================================================
            Kedar Chaudhary
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2488 of 2011
            ======================================================
            Chandra Kishore Sharma
                                                               .... .... Petitioner/s
                                            Versus
            The B.R.A. Bihar University Mu
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2522 of 2011
            ======================================================
            Dr. Anil Sharma & Ors
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2615 of 2011
            ======================================================
            Dr. Damyanti Kumari
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.3033 of 2011
            ======================================================
            Dr. Ban Mala
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.3126 of 2011
            ======================================================
 Patna High Court MJC No.5203 of 2010 (5) dt.07-03-2012




            1. Pulis Singh S/O Late Dhondhu Singh R/O Vill.- Seori, P.S.- Manjhaul,
            Distt.- Begusarai Presently Posted As Reader In R.C.S. College, Manjhaul,
            Begusarai, Distt.- Begusarai.

                                                                 .... ....   Petitioner/s
                                               Versus
            1. The State Of Bihar
            2. Sri J.P. Singh Director, Higher Education, Govt. Of Bihar, Patna
            3. Dr. S.P. Singh Presently Posted As Vice- Chancellor, L.N. Mithila
            University, Darbhanga
            4. Sri Bimal Kumar         Presently Posted As Registrar , L.N. Mithila
            University, Darbhanga.
            5. Sri Sushil Kumar Choudhary Presently Posted As Finance Officer, L.N.
            Mithila University, Darbhanga.

                                                               .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.1977 of 2011
            ======================================================
            Sri Parmanand & Ors
                                                                .... .... Petitioner/s
                                             Versus
            The State Of Bihar & Ors
                                                               .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2038 of 2011
            ======================================================
            Most. Jayanti Devi
                                                                .... .... Petitioner/s
                                             Versus
            The State Of Bihar & Ors
                                                               .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2244 of 2011
            ======================================================
            Bhagalpur University (Service) Teacher Association
                                                                .... .... Petitioner/s
                                             Versus
            Dr. K.N.Dubey The Vice-Chancel
                                                               .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2248 of 2011
            ======================================================
            Prof. Arun Pd. Singh
                                                                .... .... Petitioner/s
                                             Versus
            Dr. Arbind Kumar ,The Vice Cha
                                                               .... .... Respondent/s
 Patna High Court MJC No.5203 of 2010 (5) dt.07-03-2012




            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2288 of 2011
            ======================================================
            Prof. Hari Shankar Pd. Singh
                                                               .... .... Petitioner/s
                                             Versus
            Dr. Rajendra Mishra Vice Chanc
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2595 of 2011
            ======================================================
            1. Dr. Mithilesh Kumar Singh Aged About 58 Years S/O Sri Shiva Shankar
            Prasad Resident Of Magadh University Quarter Police Station Bodh Gaya,
            District Gaya, Presently Working As Reader Deptt. Of Physics, Magadh
            University Bodh Gaya, District Gaya.

                                                                 .... .... Petitioner/s
                                              Versus
            1. The State Of Bihar Through Mr. Anjani Kumar Singh, The Principal
            Secretary, Higher Education, Government Of Bihar, Patna.
            2. Dr. Arbind Kumar, The Vice Chancellor, Magadh University, Bodh
            Gaya.
            3. Dr. D.K. Yadav, The Registrar, Magadh University, Bodh Gaya.
            4. Dr. Shailendra Kumar, The Finance Officer, Magadh University, Bodh
            Gaya.

                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2656 of 2011
            ======================================================
            Dr. Mithilesh Kr. Sinha & Ors
                                                               .... .... Petitioner/s
                                            Versus
            Dr. K.N.Dubey The Vice Chancel
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.3747 of 2011
            ======================================================
            Muchkund Thakur & Ors
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.3535 of 2011
            ======================================================
            Dr. Pramanand Singh
 Patna High Court MJC No.5203 of 2010 (5) dt.07-03-2012




                                                                 .... ....   Petitioner/s
                                                   Versus
            The State Of Bihar & Ors
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.3656 of 2011
            ======================================================
            Ram Bilas Singh
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.3710 of 2011
            ======================================================
            Dr. Smt. Kanti Pd.
                                                               .... .... Petitioner/s
                                            Versus
            The T.M.Bhagalpur University &
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.3655 of 2011
            ======================================================
            Dr. Parasu Ram Yadav & Ors
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.3953 of 2011
            ======================================================
            Dr. Bimla Pd. Singh
                                                               .... .... Petitioner/s
                                            Versus
            The State Of Bihar & Ors
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.2562 of 2011
            ======================================================
            Dr. Sushil Kumar Jha
                                                               .... .... Petitioner/s
                                            Versus
            The T.M.Bhagalpur University T
                                                              .... .... Respondent/s
            ======================================================
                                              with
                        Miscellaneous Jurisdiction Case No.5089 of 2011
 Patna High Court MJC No.5203 of 2010 (5) dt.07-03-2012




            ======================================================
            1. Siya Devi W/O Late Dr. Baleshwar Sinha R/O Village - Supaul, Police
            Station - Patory, District - Samastipur

                                                                 .... ....   Petitioner/s
                                              Versus
            1. The State Of Bihar Through The Principal Secretary, H.R.D. Department,
            Bihar, Patna
            2. Anjani Kumar Singh, The Principal Secretary, Human Resources
            Development Department, Bihar, Patna
            3. Samrendra Pratap Singh, Vice Chancellor, L.N.M.             University,
            Darbhanga
            4. Bijay Kumar Singh, Registrar, L.N. M. University, Darbhanga

                                                              .... .... Respondent/s
            ======================================================
                                             with
                       Miscellaneous Jurisdiction Case No.4362 of 2011
            ======================================================
            1. Achuta Nand Kumar S/O Late Neba Lal Kumar R/O Mohalla - C.C.
            Mukherjee Road, Adampur, Police Station Adampur, District - Bhagalpur

                                                                 .... ....   Petitioner/s
                                           Versus
            1. Dr. K.N.Dubey, The Vice - Chancellor, T.M. Bhagalpur University,
            Bhagalpur
            2. Mr. Shiv Lakhan Mahto, The Financial Advisor, T.M. Bhagalpur
            University, Bhagalpur
            3. The T.M. Bhagalpur University, Bhagalpur, Through Its Registrar
            Namely Mr. Ranjan Kumar Sinha
            4. The State Of Bihar
            5. Mr. Sanjay Kumar Sinha, The Finance Officer, T.M. Bhagalpur
            University, Bhagalpur
            6. Mr. A.K. Singh Ias The Principal Secretary, Human Resouces
            Development Department, Govt. Of Bihar, New Secretariat, Patna
            7. Mr. J.P. Singh, The Director, Department Of Higher Education
            Government Of Bihar, New Secretariat, Patna

                                                             .... .... Respondent/s
            ======================================================
                                             with
                       Miscellaneous Jurisdiction Case No.4995 of 2011
            ======================================================
            Dr. Vijoy Kumar
                                                              .... .... Petitioner/s
                                           Versus
            The State Of Bihar & Ors
                                                             .... .... Respondent/s
            ======================================================
                                             with
                       Miscellaneous Jurisdiction Case No.1318 of 2009
            ======================================================
 Patna High Court MJC No.5203 of 2010 (5) dt.07-03-2012




            Radha Krishna Singh
                                                                    .... ....   Petitioner/s
                                                   Versus
            The State Of Bihar & Ors
                                                               .... .... Respondent/s
            ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.658 of 2012
            ======================================================
            Dr. Shree Shankar Jha & Ors
                                                                .... .... Petitioner/s
                                               Versus
            The State Of Bihar & Ors
                                                               .... .... Respondent/s
            ======================================================
                                                with
                         Miscellaneous Jurisdiction Case No.402 of 2012
            ======================================================
            1. Dilip Pd. Lal S/O Late Dwarika Lal Resident Of Mohalla Nayak Toli,
            Police Station Rosera, District Samastipur.

                                                                   .... .... Petitioner/s
                                               Versus
            1. The State Of Bihar Through The Principal Secretary, H.R.D. Department,
            Bihar, Patna.
            2. Anjani Kumar Singh, The Principal Secretary, Human Resources
            Development Department, Bihar, Patna.
            3. Samrendra Pratap Singh, Vice Chancellor, L.N.M. University,
            Darbhanga.
            4. Bijay Prasad Singh, Registrar, L.N.M. University, Darbhanga.

                                                               .... .... Respondent/s
            ======================================================
                                               with
                         Miscellaneous Jurisdiction Case No.1822 of 2010
            ======================================================
            Dr. Kedar Nath Kumar 'Kant' & Ors.
                                                                .... .... Petitioner/s
                                             Versus
            State Of Bihar & Ors.
                                                               .... .... Respondent/s
            ======================================================
            Appearance :
            (In MJC No.5203 of 2010)
            For the Petitioner/s    : Mr. Shashi Bhushan Singh
            For the Respondent/s     : Mr. Subhash Pd. Singh Ga8
            (In MJC No.659 of 2011)
            For the Petitioner/s    : Mr. Shashi Bhushan Singh
            For the Respondent/s     : Mr. J.S. Arora Sc6
            (In MJC No.1430 of 2011)
            For the Petitioner/s    : Mr. Raghav Prasad No.-1
            For the Respondent/s     : Mr. Nivedita Nirvikar Gp3
 Patna High Court MJC No.5203 of 2010 (5) dt.07-03-2012




            (In MJC No.384 of 2011)
            For the Petitioner/s  :          Mr. Hemant Kumar Jha
            For the Respondent/s    :        Mr. Prashant Pratap Gp6
            (In MJC No.521 of 2011)
            For the Petitioner/s  :          Mr. Hemant Kumar Jha
            For the Respondent/s    :        Mr. Rajiv Roy Gp5
            (In MJC No.616 of 2011)
            For the Petitioner/s  :          Mr. Hemant Kumar Jha
            For the Respondent/s    :        Mr. Rajiv Roy Gp5
            (In MJC No.1734 of 2011)
            For the Petitioner/s  :          Mr. Purushottam Kumar Jha
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.1820 of 2011)
            For the Petitioner/s  :          Mr. Raghav Prasad No.-1
            For the Respondent/s    :        Mr. Nivedita Nirvikar Gp3
            (In MJC No.1822 of 2011)
            For the Petitioner/s  :          Mr. Raghav Prasad No.-1
            For the Respondent/s    :        Mr. Nivedita Nirvikar Gp3
            (In MJC No.2114 of 2011)
            For the Petitioner/s  :          Mr. Raghav Prasad No.-1
            For the Respondent/s    :        Mr. Nivedita Nirvikar Gp3
            (In MJC No.2265 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. S.D. Sanjay Aag12
            (In MJC No.2294 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.2295 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.2488 of 2011)
            For the Petitioner/s  :          Mr. Purushottam Kumar Jha
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.2522 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Din Bandhu Singh
            (In MJC No.2615 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.3033 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.3126 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.1977 of 2011)
            For the Petitioner/s  :          Mr. Praveen Kumar Singh
            For the Respondent/s    :        Mr. Nivedita Nirvikar Gp3
            (In MJC No.2038 of 2011)
            For the Petitioner/s  :          Mr. Virendra Prasad
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.2244 of 2011)
 Patna High Court MJC No.5203 of 2010 (5) dt.07-03-2012




            For the Petitioner/s  :          Mr. Ajay Mukherjee
            For the Respondent/s    :        Mr. Kundan Bhadur Singh Sc22
            (In MJC No.2248 of 2011)
            For the Petitioner/s  :          Mr. Raghav Prasad No.-1
            For the Respondent/s    :        Mr. Nivedita Nirvikar Gp3
            (In MJC No.2288 of 2011)
            For the Petitioner/s  :          Mr. Raghav Prasad No.-1
            For the Respondent/s    :        Mr. Nivedita Nirvikar Gp3
            (In MJC No.2595 of 2011)
            For the Petitioner/s  :          Mr. Virendra Prasad
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.2656 of 2011)
            For the Petitioner/s  :          Mr. Ajay Mukherjee
            For the Respondent/s    :        Mr. Kundan Bhadur Singh Sc22
            (In MJC No.3747 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.3535 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.3656 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.3710 of 2011)
            For the Petitioner/s  :          Mr. Purushottam Kumar Jha
            For the Respondent/s    :        Mr. Ashok Kumar Keshri Aag11
            (In MJC No.3655 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.3953 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Girija Shankar Pd Gp1
            (In MJC No.2562 of 2011)
            For the Petitioner/s  :          Mr. Purushottam Kumar Jha
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.5089 of 2011)
            For the Petitioner/s  :          Mr. Hemant Kumar Jha
            For the Respondent/s    :        Mr. Rajiv Roy Gp5
            (In MJC No.4362 of 2011)
            For the Petitioner/s  :          Mr. Ajay Mukherjee
            For the Respondent/s    :        Mr. Prabhakar Tekriwal Ga1
            (In MJC No.4995 of 2011)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
            (In MJC No.1318 of 2009)
            For the Petitioner/s  :         Mr. Shashi Bhushan Singh
            For the Respondent/s    :       Mr. (Sc14)
                                            Mr. Pushkar Nr. Shahi

            (In MJC No.658 of 2012)
            For the Petitioner/s  :          Mr. Shashi Bhushan Singh
            For the Respondent/s    :        Mr. Dinbandhu Singh Gp9
       Patna High Court MJC No.5203 of 2010 (5) dt.07-03-2012




                  (In MJC No.402 of 2012)
                  For the Petitioner/s  : Mr. Hemant Kumar Jha
                  For the Respondent/s    : Mr. S.D. Sanjay Aag12
                  (In MJC No.1822 of 2010)
                  For the Petitioner/s  : Mr. Shashi Bhushan Singh
                  For the Respondent/s    : Mr. (Sc14)
                                            Mr. Santosh Kumar Jha
                                            Mr. P.N.Shahi

                 ======================================================
              CORAM: HONOURABLE MR. JUSTICE NAVANITI PRASAD SINGH
              ORAL ORDER

5   07-03-2012

On 15.02.2012 this Court passed a lengthy order it is noted as under:-

"On behalf of the State, this Court is assured that by the next date in these cases, positive order for discharge of complete liability under this head would be shown.
Let the Principal Secretary personally swear a compliance affidavit in this regard."

Today, instead of filing show cause of compliance as assured to this Court again pretence of excuse is being given of not paying legitimate dues of the Staff of the University.

Learned counsel for the petitioners submits that only because they are before this Court, they are being meted the step- motherly treatment. In other universities similarly situated persons have been paid. The dispute takes back to 1996, we are in 2012. State is still to come to grips with the facts that teachers of universities are deprived of their legitimate payments and no one seems to be bothered so long as the officers in the Secretariat get Patna High Court MJC No.5203 of 2010 (5) dt.07-03-2012 their remuneration, this is possible only in Bihar, which is a matter of regret and shame.

Let the principal Secretary be personally present to answer rule of contempt on the 14th March, 2012.

(Navaniti Prasad Singh, J.) Saif/-