Rajasthan High Court - Jaipur
M/S Kapil Traders vs Shri Vardhman Swetambhar Sthanakwasi ... on 2 January, 2023
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9305/2022
M/s Kapil Traders
----Petitioner
Versus
Shri Vardhman Swetambhar Sthanakwasi Jain Sharawak Sangh
----Respondent
For Petitioner(s) : Mr. R.K. Daga For Respondent(s) : Mr. Bipin Gupta HON'BLE MR. JUSTICE INDERJEET SINGH Order 02/01/2023 List this matter alongwith S.B. Civil Writ Petition Nos.8954/2022 & 9635/2022 on 09.01.2023.
(INDERJEET SINGH),J JYOTI /60 (Downloaded on 03/01/2023 at 08:59:22 PM) Powered by TCPDF (www.tcpdf.org)