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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Board of Revenue Standing Orders - Collection of Revenue

1. Date of Payment:- Kistbandi: - A Table is given in Appendix I showing the periods of the year at which the land revenue becomes payable in the several districts.

Note 1: - Any sum remaining after the 10th of each of the months specified is regarded as an arrear.Note 2: - In the case of pattas for amount less than one rupee, however, the whole amount should be collected at once in the most convenient kist month, which will be fixed by the Collector.