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[Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(4)(c) in The Rajasthan Law And Judicial Department Manual, 1952

(c)to superintend the conduct of all litigations, civil and criminal to which Government is a party or in which Government is interested; and