Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(5) in Tamil Nadu Regulation of Rights And Responsibilities of Landlords And Tenants Rules, 2019 (5)The appellant shall submit necessary copies of the Memorandum to the Rent Tribunal for official purposes.
