Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(5) in The Coastal Aquaculture Authority Act, 2005

(5)The salaries and allowances payable to, and the other terms and conditions of service of, the members shall be such as may be prescribed.