Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49J(2)] [Section 49J] [Entire Act] Union of India - Subsection Section 49J(2)(b) in Conduct of Elections Rules, 1961 (b)read the relevant entry in the electoral roll in full and ask him whether he is the person referred to in that entry;