Section 136(2)(c) in The Haryana Motor Vehicles Rules, 1993

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State of Haryana - Subsection

Section 136(2)(c) in The Haryana Motor Vehicles Rules, 1993

(c)in the case of public service vehicle other than a motor cab the space reserved in accordance with clause (b) shall be at the left hand and be enclosed with a rigid wooden or other suitable partition to a height not less than 300 millimetres above the seats and continued forward of the seat at an adequate height above the floor of the vehicle.

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State of Haryana - Subsection

Section 136(2)(c) in The Haryana Motor Vehicles Rules, 1993