Himachal Pradesh High Court
S.S. Chaudhary vs . State Of H.P. & Ors. Alongwith ... on 26 April, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
S.S. Chaudhary vs. State of H.P. & Ors. Alongwith connected matters.
CWPOA No. 3145/2019 a/w CWP No. 2360 of 2019, 3413 of 2019, CWPOA No. 93 of .
2019, CWPOA No. 124 of 2019, 8045 of 2019, CWPs No. 1367, 2420, 3198, 3570, 3571, 4820 and 4886 of 2020, CWPOAs No. 25, 136, 2085, 4486, 4778, 4806, 5316, 5459, 5461, 5660, 5974, 6005, 6031, 6231, 7450, 7457, 7532, 7537, 7594 of 2020, CWPs No. 1330, 1351, 2276, 2245, 3403, 3687, 4506, 5063, 5644, 6487, 6573, 6586, 6794, 7147, 7259 and COPCT No. 33 of 2021 26.4.2022 Present: M/s Subhash Sharma, Ashok Kumar, Vijay Bir Singh, S.P. Chatterjee, A.K. Gupta, Jagat Pal, Ramakant Sharma, Mandeep r Chandel, V.D. Khidtta, P.O. Chauhan, H.S. Rangra, Vinay Sharma, Peeyush Verma, Sanjeev Kumar Suri, Rajneesh K. Lal, Vishwa Bhushan, YPS Dhaulta, B.C. Verma, Surinder Prakash Sharma, Neel Kamal Sharma, Tara Singh Chauhan, Vinod Chauhan, Mohan Chand, D.S. Kaith, Rakesh Kumar Dogra, and Shubham Sood, Advocates, for the respective petitioners.
Mr. Ashok Sharma, Advocate General with Mr. Shiv Pal Manhans Additional Advocates General, Mr. Yudhvir Singh Thakur and Mr. Bhupinder Thakur, Deputy Advocates General for the respondents-State.
Mr. Balram Sharma, ASGI, for the respondent-UOI.
Ms. Shubh Mahajan, Ms. Tim Saran, Mr. Karun Negi, Mr. Vikas Rajput, Mr. Yashwant Singh, Mr. S.V. Bhardwaj, Mr. Vikrant Thakur, Mr. Lakshay Thakur, and Mr. Naresh K. Gupta, Advocates, for the respective respondents.
CWPOAs No. 7052 of 2019, 8045 of 2019 & 5974, 6005, 6031, 7450, 7532, 7537 of 2020, CWPs No. 1367, 3571, 4820, 4886 of 2020 & CWPs No. 2545, 6794 of 2021 ::: Downloaded on - 27/04/2022 20:07:08 :::CIS .
De-linked.
CWPOA No. 3145/2019List on 21.06.2022 alongwith CWPs No. 2360, 3413 of 2019, CWPOAs No. 93, 124, 8045 of 2019, CWPOAs No. 25, 136, 2085, 4486, 4778, 4806, 5316, 5459, 5461, 5660, 6231, 7457, 7594 of 2020, CWPs No. 2420, 3198, 3570 of 2020, CWPs No. 1330, 1351, 2276, 2245, 3403, 3687, 4506, 5063, 5644, 6487, 6573, 6586, 6794, 7147, 7259 and COPCT No. 33 of 2021.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 26th April, 2022 (himani) ::: Downloaded on - 27/04/2022 20:07:08 :::CIS