Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1722 in Transfer of Evacuee Deposits Rules, 1955

1722.

S.R.O. 2056, dated the 16th September, 1955. - In exercise of the powers conferred by section 13 of the Transfer of Evacuee Deposits Act ,1954 (15 of 1954) the Central Government hereby makes the following rules, namely: