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Supreme Court - Daily Orders

The Secretary All India Shri Shivaji ... vs The State Of Maharashtra on 10 October, 2023

Author: Hima Kohli

Bench: Hima Kohli

     ITEM NO.25                          COURT NO.14                 SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).   7058-7061/2019

     (Arising out of impugned final judgment and order dated 17-07-2017
     in WP No. 5402/2012 17-07-2017 in WP No. 8020/2016 22-12-2018 in RP
     No. 111/2018 22-12-2018 in RP No. 72/2018 passed by the High Court
     Of Judicature At Bombay)

     THE SECRETARY ALL INDIA SHRI SHIVAJI
     MEMORIAL SOCIETY (AISSMS) & ORS.                               PETITIONER(S)

                                                VERSUS

     THE STATE OF MAHARASHTRA & ORS.                                 RESPONDENT(S)

     ([TO BE TAKEN UP AT 2.00 P.M.]

     (IA No. 111033/2020 - APPLICATION FOR VACATION OF INTERIM ORDER,
     IA No. 34339/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 36513/2019 - EXEMPTION FROM FILING O.T., IA No.
     34457/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES,   IA No. 36512/2019 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ ANNEXURES,    IA No. 152738/2021 - PERMISSION TO
     FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,    IA No. 144125/2021 -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES,     IA No.
     138252/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
     ANNEXURES, IA No. 34338/2019 - PERMISSION TO FILE LENGTHY LIST OF
     DATES, IA No. 157730/2023-TO BRING ON RECORD THE LRS OF R-16)

     Date : 10-10-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MS. JUSTICE HIMA KOHLI
                         HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH

     For Petitioner(s)             Mr. Arjun Garg, AOR
                                   Mr. Aakash Nandolia, Adv.
                                   Ms. Sagun Srivastava, Adv.
                                   Ms. Shreya Bansal, Adv.
                                   Mr. Aniket Singh, Adv.

     For Respondent(s)             Mr. Saurabh Mishra, AOR

                                   Mr. Sanjay Kharde, Adv.
Signature Not Verified
                                   Mr. Siddharth Dharmadhikari, Adv.
Digitally signed by
POOJA SHARMA
Date: 2023.10.14
                                   Mr. Aaditya Aniruddha Pande, AOR
10:12:23 IST
Reason:                            Mr. Sourav Singh, Adv.
                                   Mr. Aditya Krishna, Adv.


                                                 1
                          Mr. Anil Soni, Adv.
                          Mr. Harish Pandey, AOR

                          Mr. Abhay Anil Anturkar, Adv.
                          Mr. Dhruv Tank, Adv.
                          Mr. Vaibhav Kulkarni, Adv.
                          Mr. Aniruddha Awalgaonkar, Adv.
                          M/S. Dr. R.R. Deshpande And Associates, AOR


        UPON hearing the counsel, the Court made the following
                             O R D E R
I.A. No. 157730/2023

1. Issue notice.

2. Learned counsel for the non-applicant (Legal representatives of deceased respondent no.16) accepts notice and states that he shall file the Power of Attorney on behalf of the legal representatives of the deceased respondent no.16 within two weeks.

3. The application is allowed and disposed of subject to all just exceptions. List the matters on 21st November, 2023 at 2.00 p.m. (POOJA SHARMA) (NAND KISHOR) COURT MASTER (SH) COURT MASTER (NSH) 2