Supreme Court - Daily Orders
The Secretary All India Shri Shivaji ... vs The State Of Maharashtra on 10 October, 2023
Author: Hima Kohli
Bench: Hima Kohli
ITEM NO.25 COURT NO.14 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7058-7061/2019
(Arising out of impugned final judgment and order dated 17-07-2017
in WP No. 5402/2012 17-07-2017 in WP No. 8020/2016 22-12-2018 in RP
No. 111/2018 22-12-2018 in RP No. 72/2018 passed by the High Court
Of Judicature At Bombay)
THE SECRETARY ALL INDIA SHRI SHIVAJI
MEMORIAL SOCIETY (AISSMS) & ORS. PETITIONER(S)
VERSUS
THE STATE OF MAHARASHTRA & ORS. RESPONDENT(S)
([TO BE TAKEN UP AT 2.00 P.M.]
(IA No. 111033/2020 - APPLICATION FOR VACATION OF INTERIM ORDER,
IA No. 34339/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT, IA No. 36513/2019 - EXEMPTION FROM FILING O.T., IA No.
34457/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES, IA No. 36512/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ ANNEXURES, IA No. 152738/2021 - PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No. 144125/2021 -
PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES, IA No.
138252/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES, IA No. 34338/2019 - PERMISSION TO FILE LENGTHY LIST OF
DATES, IA No. 157730/2023-TO BRING ON RECORD THE LRS OF R-16)
Date : 10-10-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE HIMA KOHLI
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
For Petitioner(s) Mr. Arjun Garg, AOR
Mr. Aakash Nandolia, Adv.
Ms. Sagun Srivastava, Adv.
Ms. Shreya Bansal, Adv.
Mr. Aniket Singh, Adv.
For Respondent(s) Mr. Saurabh Mishra, AOR
Mr. Sanjay Kharde, Adv.
Signature Not Verified
Mr. Siddharth Dharmadhikari, Adv.
Digitally signed by
POOJA SHARMA
Date: 2023.10.14
Mr. Aaditya Aniruddha Pande, AOR
10:12:23 IST
Reason: Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
1
Mr. Anil Soni, Adv.
Mr. Harish Pandey, AOR
Mr. Abhay Anil Anturkar, Adv.
Mr. Dhruv Tank, Adv.
Mr. Vaibhav Kulkarni, Adv.
Mr. Aniruddha Awalgaonkar, Adv.
M/S. Dr. R.R. Deshpande And Associates, AOR
UPON hearing the counsel, the Court made the following
O R D E R
I.A. No. 157730/2023
1. Issue notice.
2. Learned counsel for the non-applicant (Legal representatives of deceased respondent no.16) accepts notice and states that he shall file the Power of Attorney on behalf of the legal representatives of the deceased respondent no.16 within two weeks.
3. The application is allowed and disposed of subject to all just exceptions. List the matters on 21st November, 2023 at 2.00 p.m. (POOJA SHARMA) (NAND KISHOR) COURT MASTER (SH) COURT MASTER (NSH) 2