Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13A] [Entire Act] State of Jharkhand - Subsection Section 13A(b) in Bihar Factories Rules, 1950 (b)he must have secured a degree or diploma, equivalent to a degree of a recognised University in any branch of Engineering, Technology or Medicine;
