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State of Andhra Pradesh - Section

Section 147 in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

147. Specification of periodical payments:

- Where the periodical payments are directed, the decree or order shall specify the date of the first payment, and the day of each month or year on which the subsequent payments are to be made, as in paragraph 5 of Form No. 2 of Appendix III-D [**] [Vide Pt. 11 of Vol. II for Forms, vide Appendix III-A of Pt. 11, Vol.-11.]