Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 8 in Rajasthan Regulation of Boating Act, 1956

8. Licensing officer.

- The Regional Transport Officer of the State Government having jurisdiction over the area in which the lake or river is situated, or such other officer as may be prescribed, shall be the officer competent to grant a license under section 7.