Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 149] [Entire Act] State of Odisha - Subsection Section 149(a) in The Orissa Town Planning and Improvement Trust Act, 1956 (a)removes any fence or shoring timber, or removes or extinguishing any light, set up under Section 54; or
