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Union of India - Section

Section 141 in The Indian Electricity Rules, 1956

141. Penalty for breach of rules .-Any person other than an Inspector [or any officer appointed to assist the Inspector] who, being responsible for the observance of any of these rules commits a breach thereof, shall be punishable for every such breach with fine which may extend to three hundred rupees, and in the case of a continuing breach with a further fine which may extend to fifty rupees, for every day after first during which the breach has continued.