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State of Odisha - Section

Section 52 in Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002

52. Key duties of the Officer-in-charge of Homes.

- The general duties, functions and responsibilities of the Officer-in-charge will be as follows :-
(a)Providing homely atmosphere of love, affection, care, development and welfare of juveniles/children.
(b)Planning implementation and co-ordinating all institutional activities, programmes and operations.
(c)Maintaining minimum standards in the Home.
(d)Monitoring of juveniles/children, as the case may be, training and treatment programmes and correctional activities.
(e)Supervision over juveniles/children discipline and moral well-being.
(f)Allocation of duties to personnel.
(g)Attending to personnel welfare and staff discipline.
(h)Preparation of budget and control over financial matters.
(i)Supervision over office administration.
(j)Monthly office inspection.
(k)Daily inspections and round of institution.
(l)Inspecting and tasting food prepared for juvenile/child.
(m)Take prompt action to meet emergencies.
(n)To take appropriate rehabilitation measures.