Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of West Bengal - Subsection Section 21(1) in The West Bengal Council Of Higher Secondary Education Act, 1975 (1)It shall be the duty of the Council to advise the State Government on all matters relating to Higher Secondary Education referred to it by the State Government.
