Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 12] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(6) in The Bihar Prohibition And Excise Act, 2016 (6)"BIS standards" means standard prescribed by Bureau of Indian Standardsor the standards prescribed by any other Central Government authority, constituted under the relevant Act;
