Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Meghalaya - Subsection Section 2(22) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980 (22)"Trade" means trade in cotton jute or ginger or all or any of them or any other commodity which may be specified by the District Council under this Regulation;
