Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(f) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954

(f)'Electricity Supply Act' means [the Electricity (Supply) Act, 1948 (Central Act 54 of 1948)] [This Act has been repealed by the Electricity Act, 2003 (Central Act No.36 of 2003.)];