Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(10) in Rajasthan Registration Rules, 1955 Volume II (10)Whether the proper fees have been levied in each case and are entries in the registers, cheque-books, fees-book and dakhila made, and do all entries agree?
