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State of Punjab - Section

Section 3 in Chandigarh Allotment of Low Cost Tenements on Lease and Hire Purchase Basis Scheme, 1979

3.

The Chandigarh Administration may demise low cost tenements on lease-hold and hire-purchase basis to the occupants in order to provide them better civic conditions and one and hygienic surroundings had been rehabilitated in such tenements on rental basis.