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Commissioner Of Income Tax ... vs M/S. India Habitat Centre on 25 January, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.33                                COURT NO.8               SECTION XIV

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 42598/2017

     (Arising out of impugned final judgment and order dated 15-05-2017
     in ITA No. 404/2017 passed by the High Court of Delhi at New Delhi)

     COMMISSIONER OF INCOME TAX (EXEMPTIONS)                             Petitioner(s)

                                                      VERSUS

     M/S. INDIA HABITAT CENTRE                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.6353/2018-CONDONATION OF DELAY IN
     FILING and IA No.6355/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)


     Date : 25-01-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)                 Mr.   Yashank Andhyaru,Sr.Adv.
                                       Mr.   Mohan Prasad Gupta,Adv.
                                       Ms.   Diksha Rai,Adv.
                                       For   Mrs. Anil Katiyar, AOR

     For Respondent(s)



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with SLP(Civil) No.12519 of 2017.

(ANITA MALHOTRA) (CHANDER BALA) Digitally signed by ANITA MALHOTRA Date: 2018.01.27 COURT MASTER COURT MASTER 13:00:55 IST Reason: