Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 122(5)] [Section 122] [Entire Act]

Union of India - Subsection

Section 122(5)(a) in The Income Tax Act, 2025

(a)furnish a return of income on or before the due date specified under section 263(1); or