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[Cites 0, Cited by 1] [Section 63A(2)] [Section 63A] [Entire Act]

Union of India - Subsection

Section 63A(2)(c) in Motor Vehicles Act, 1939

(c)to issue directions to the State Transport Authorities or Regional Transport Authorities interested regarding the grant, revocation and suspension, of permits and of countersignatures of permits for the operation of transport vehicles in respect of any route or area common to two or more States;