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State of Haryana - Section

Section 19 in Haryana Passenger Transport Scheme, 2003

19. Sale of booklet containing application form and submission of applications.

- A booklet containing detailed terms and conditions for allotment of bus permit along with application form shall be made available to the general public on payment of Rs. 500/- (non-refundable) per booklet not later than fifteen days of the publication of this scheme in the Official Gazette.