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State of Gujarat - Section

Section 2 in Gujarat Education Cess (Second Amendment) Act, 1965

2. Amendment of section 12 of Guj. XXXV of 1962.- In section 12 of the Gujarat Education Cess Act, 1962 (Guj. XXXV of 1962) (hereinafter referred to as "the principal Act"), in sub-section (1),-

(i)for the words "one and half per cent" the words "two and half per cent".
(ii)for the words "two per cent" the words "three per cent", and
(iii)for the words "three per cent" where they oceur at two places, the words "four and half per cent",
shall be substituted.