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[Cites 0, Cited by 0] [Section 92(1)] [Section 92] [Entire Act]

NCT Delhi - Subsection

Section 92(1)(a) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(a)In making appointment of members of the Board or Committee, the Selection Committee shall take into consideration the applications received in this regard in response to a public advertisement to this effect by the State Government; and