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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(e) in Andhra Pradesh High Court Right to information Rules, 2005

(e)'Administrative Officer' means the Administrative Officer of the Principal. District Courts/Chief Judge' City Civil Court/Chief Judge' City Small Causes Court/Metropolitan Sessions Judge Court/Special Court.