Section 4 in Administration of the Hindu Religious and Charitable Endowments Common Good Fund Rules, 1962
4. Publication of notice inviting objections to grant aid.
- A notice inviting objections or suggestions relating to his proposal to grant aid shall be published by affixture -(a)on the notice board or the front door of the institution requiring aid; and(b)on the notice board of the offices of the [Joint/Deputy Commissioner] [Substituted by G. O. Ms. No. 506, C. T. & R. E., dated the 13th December, 1991.] and of the Assistant Commissioner having jurisdiction over the area in which the institution is situate.
